Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 61C in The Prevention of Food Adulteration Rules, 1955 61C. [ Use of emulsifying and stabilising agents in fruit products. [Inserted by G.S.R. 249(E), dated 8th March, 1983.] - The following emulsifying and stabilizing agents may be added to fruit products:-
