Madhya Pradesh High Court
Aamir Pathan @ Sohel @ Sharukh @ Polio vs The State Of Madhya Pradesh on 5 September, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 CRA-7481-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7481 of 2024 (AAMIR PATHAN @ SOHEL @ SHARUKH @ POLIO Vs THE STATE OF MADHYA PRADESH ) Dated : 05-09-2024 Shri Anand Nayak - Advocate for the appellant. Shri S. P. Chadar, G.A. for the State.
Heard on I.A.No.21351/2024, an application for condonation for delay of 55 days in filing the appeal.
After due consideration, same is allowed and delay in filing the appeal is hereby condoned.
Accordingly, I.A.No.21351/2024 is disposed off. Let record of the trial Court be requisitioned. List immediately after receipt of record.
(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 06-09-2024 11:12:57