Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172] [Entire Act] State of Telangana - Subsection Section 172(1) in Telangana Panchayat Raj Act, 2018 (1)There shall be constituted, by the Government, by notification, a Zilla Praja Parishad for a district with effect from such date as may be specified therein.
