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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2)(k) in Tamil Nadu Educational Rules

(k)The terms on which the members of the non-teaching staff, clerks (including library clerk), attenders and peons are engaged including the execution of a written agreement between the managements and each such member of the non-teaching staff as prescribed in Appendix 28-A.