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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(2) in West Bengal Trade Unions Rules, 1998

(2)Every such application shall be presented to the Returning Officer, either personally or through his authorised representative, within 10 days from the date of publication of the draft electoral roll under rule 15. 28.