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[Cites 0, Cited by 4] [Entire Act]

State of Kerala - Section

Section 27A in The Kerala General Sales Tax Act, 1963

27A. Audit of accounts.

- Every dealer whose total turnover in a year exceeds rupees forty lakhs shall get his accounts audited by a Chartered Accountant ad shall submit copy of the audited statement of accounts and certificate in the manner prescribed.