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Income Tax Appellate Tribunal - Kolkata

Ito, Wd-7(1), Kolkata, Kolkata vs M/S. Aminex Merchants Pvt. Ltd.,, ... on 6 October, 2017

      IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH : KOLKATA

     [Before Hon'ble Shri M.Balaganesh, AM & Shri S.S. Viswanethra Ravi, JM ]

                                    M.A. No. 38 of 2017
                                (a/o I.T.A No.566/Kol/2012)


ITO, Ward-7(1), Kolkata                    -vs.-        M/s Aminex Merchants Pvt. Ltd.
                                                        [PAN : AACCA 5556 A]
(Appellant)                                                 (Respondent)

                     For the Appellant : Shri Arindam Bhattacharjee, Addl. CIT Sr. DR

                    For the Respondent :     Shri Anil Kochar, Advocate

Date of Hearing :    06.10.2017

Date of Pronouncement :06.10.2017.



                                        ORDER

Per M.Balaganesh, AM

1. By virtue of this Miscellaneous Application, the revenue pointed out that this Tribunal had disposed off the cross objections preferred by the assessee in C.O. No. 12/KOl/2016 arising out of revenue appeal in I.T.A. No. 566/Kol/2012. This Tribunal had disposed off only the CO of the assessee without tagging the same along with revenue appeal. This constitutes a mistake apparent on record warranting rectification u/s 254(2) of the Act, hence, we deem it fit and appropriate to recall this order passed by this Tribunal in CO No. 12/Kol/2016 dated 04.11.2016. We understand that the revenue appeal in I.T.A. No. 566/Kol/2012 is listed for hearing on 24.10.2017 before "A" Bench. We direct the Registry to fix this CO of the assessee also along with that revenue appeal pursuant to recalling of the order of the Tribunal.

2 MA No. 38/Kol/2017

(a/o I.T.A No. 566/Kol/2012) M/s Aminex Merchants (P) Ltd.

A.Yr.1996-97

2. In the result, the Miscellaneous Application preferred by the Revenue is allowed.


              Order pronounced in the Court on           06.10.2017



              Sd/-                                                 Sd/-
   [S.S. Viswanethra Ravi]                                   [ M.Balaganesh]
    Judicial Member                                        Accountant Member

Dated    :     06.10.2017

SB, Sr. PS


Copy of the order forwarded to:

1.ITO, Ward-7(1), Kolkata, Aaykar Bhawan, Kolkata

2. M/s Aminex Merchants Pvt. Ltd., C/o, S.L. Kocher, Advocate, 86, Canning Street, Kolkata-700001

3.CIT(A)- 4. CIT-

5. CIT(DR), Kolkata Benches, Kolkata.

True copy By Order Senior Private Secretary Head of Office/ D.D.O., ITAT Kolkata Benches 2