Delhi High Court - Orders
Pr. Cit -3 vs Dlf Ltd.(Fomerly Known As Dlf Universal ... on 25 May, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~13 to 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 926/2016
PR. CIT -3 ..... Appellant
Through: Mr Sunil Agrawal, Sr. Standing
Counsel with Mr Shivansh B. Pandya,
Jr. Standing Counsel and Mr Utkash
Tiwari, Adv.
versus
DLF LTD.(FOMERLY KNOWN AS DLF UNIVERSAL LTD.
..... Respondent
Through: Ms Kavita Jha, Adv.
+ ITA 928/2016
PR. CIT -3 ..... Appellant
Through: Mr Sunil Agrawal, Sr. Standing
Counsel with Mr Shivansh B. Pandya,
Jr. Standing Counsel and Mr Utkash
Tiwari, Adv.
versus
DLF LTD. (FORMERLY KNOWN AS DLF UNIVERSAL LTD.)
..... Respondent
Through: Ms Kavita Jha, Adv.
+ ITA 126/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr Sunil Agrawal, Sr. Standing
Counsel with Mr Shivansh B. Pandya,
Jr. Standing Counsel and Mr Utkash
Tiwari, Adv.
versus
DLF LTD. ..... Respondent
Through: Ms Kavita Jha, Adv.
ITA 926/2016 & other connected matters page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 05:20:12
+ ITA 32/2020
THE PR. COMMISSIONER OF INCOME TAX -3..... Appellant
Through: Mr Rishabh Nangia, Jr. Standing
Counsel, Adv.
versus
DLF LTD. ..... Respondent
Through: Ms Kavita Jha, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 25.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Counsel for the appellant/revenue seeks accommodation.
2. The request is not opposed by Ms Kavita Jha, who appears on behalf of respondent/assessee.
3. Accordingly, list the matters on 15.12.2023.
4. In the meanwhile, learned counsel for the parties will file their written submissions, as directed by this court.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 25, 2023/RY Click here to check corrigendum, if any ITA 926/2016 & other connected matters page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:20:12