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Delhi High Court - Orders

Pr. Cit -3 vs Dlf Ltd.(Fomerly Known As Dlf Universal ... on 25 May, 2023

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                                    $~13 to 16
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ITA 926/2016
                                                PR. CIT -3                                                                       ..... Appellant
                                                                                      Through:                 Mr Sunil Agrawal, Sr. Standing
                                                                                                               Counsel with Mr Shivansh B. Pandya,
                                                                                                               Jr. Standing Counsel and Mr Utkash
                                                                                                               Tiwari, Adv.

                                                                                      versus

                                                DLF LTD.(FOMERLY KNOWN AS DLF UNIVERSAL LTD.
                                                                                              ..... Respondent
                                                             Through: Ms Kavita Jha, Adv.
                                    +           ITA 928/2016
                                                PR. CIT -3                              ..... Appellant
                                                             Through: Mr Sunil Agrawal, Sr. Standing
                                                                      Counsel with Mr Shivansh B. Pandya,
                                                                      Jr. Standing Counsel and Mr Utkash
                                                                      Tiwari, Adv.

                                                                                      versus

                                                DLF LTD. (FORMERLY KNOWN AS DLF UNIVERSAL LTD.)
                                                                                            ..... Respondent
                                                              Through: Ms Kavita Jha, Adv.
                                    +           ITA 126/2019
                                                THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
                                                              Through: Mr Sunil Agrawal, Sr. Standing
                                                                       Counsel with Mr Shivansh B. Pandya,
                                                                       Jr. Standing Counsel and Mr Utkash
                                                                       Tiwari, Adv.

                                                                                      versus

                                                DLF LTD.                                                                        ..... Respondent
                                                                                      Through:                 Ms Kavita Jha, Adv.
                                    ITA 926/2016 & other connected matters                                                             page 1 of 2




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 05:20:12
                                     +           ITA 32/2020
                                                THE PR. COMMISSIONER OF INCOME TAX -3..... Appellant
                                                              Through: Mr Rishabh Nangia, Jr. Standing
                                                                       Counsel, Adv.

                                                                                      versus

                                                DLF LTD.                                                                        ..... Respondent
                                                                                      Through:                 Ms Kavita Jha, Adv.

                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                                      ORDER

% 25.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. Counsel for the appellant/revenue seeks accommodation.

2. The request is not opposed by Ms Kavita Jha, who appears on behalf of respondent/assessee.

3. Accordingly, list the matters on 15.12.2023.

4. In the meanwhile, learned counsel for the parties will file their written submissions, as directed by this court.

RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 25, 2023/RY Click here to check corrigendum, if any ITA 926/2016 & other connected matters page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:20:12