Section 2(l) in The Rajasthan Municipalities (Election) Rules, 1994
(l)'Presiding Officer' means a person appointed by the Returning Officer under these rules and includes any [X X X] [Deleted by Notification No. F.8(GA)(9) Rules/LSG/95/Part 1½551, dated 27-7-1995, Published Rajasthan Gazette, Extra-ordinary, Part VI-A, dated 7-8-1995, page 615.] Polling Officer performing any of the functions of the Presiding Officer under these rules.
