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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in Statutes of the Homoeopathy University, Jaipur, 2011

(2)The categories of Library staff, their designations, respective eligibility criteria/qualifications, selection processes, terms, and conditions of service, duties and functions shall be such as specified in Schedule III to these Statutes.