Punjab-Haryana High Court
Sanjeev Kumar vs Nand Kishore And Others on 7 July, 2014
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM No.A-593-MA of 2013 (O&M)
Date of Decision:-07.07.2014
Sanjeev Kumar
.....Appellant
Versus
Nand Kishore and others
.....Respondents
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL.
HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN.
Present:- Mr. Kamaljit Singh Dhillon, Advocate
for the applicant.
****
SATISH KUMAR MITTAL, J.(Oral)
Learned counsel for the applicant submits that he may be permitted to withdraw the present application for leave to appeal.
Dismissed as withdrawn.
( SATISH KUMAR MITTAL)
JUDGE
07.07.2014 (MAHAVIR S. CHAUHAN)
reema JUDGE
Saini Reema
2014.07.07 14:51
I attest to the accuracy and
integrity of this document
Chandigarh