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Punjab-Haryana High Court

Sanjeev Kumar vs Nand Kishore And Others on 7 July, 2014

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH


                                                   CRM No.A-593-MA of 2013 (O&M)

                                                   Date of Decision:-07.07.2014

                         Sanjeev Kumar
                                                                      .....Appellant

                                      Versus

                         Nand Kishore and others
                                                                     .....Respondents

                         CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL.
                                  HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN.

                         Present:-    Mr. Kamaljit Singh Dhillon, Advocate
                                      for the applicant.

                                            ****

                         SATISH KUMAR MITTAL, J.(Oral)

Learned counsel for the applicant submits that he may be permitted to withdraw the present application for leave to appeal.

Dismissed as withdrawn.




                                                             ( SATISH KUMAR MITTAL)
                                                                       JUDGE



                         07.07.2014                             (MAHAVIR S. CHAUHAN)
                         reema                                         JUDGE




Saini Reema
2014.07.07 14:51
I attest to the accuracy and
integrity of this document
Chandigarh