Section 49(1)(a) in The Bharathidasan University Act, 1981
(a)on the recommendation of not less than two-thirds of the members of the [Syndicate] [Substituted by Bharathiar University and the Bharathidasan University (Amendment) Act, 1986 (Tamil Nadu Act 20 of 1986).], remove by an order in writing made in this behalf the name of any person from tire register of graduates; or