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[Cites 0, Cited by 3] [Entire Act]

State of Odisha - Section

Section 92 in The Bihar and Orissa Excise Act, 1915

92. Publication and effect of rules and notification.

- All rules made, and notifications issued, under this Act shall be published in the [Official Gazette] [Substituted by A.L.O. 1937, 'excisable article'.], and on such publication shall have effect as is enacted in this Act.