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Bengal Presidency - Section

Section 952 in Police Regulations, Bengal , 1943

952. Prohibition to wear uniform in social or public functions.[§ 12, Act V, 1861].

- Police officers are forbidden to attend social and similar functions, e.g., meetings, entertainments, bioscopes, theatres, races, etc., in uniform unless on duty, or unless uniform is prescribed.Police officers should not wear uniform when appearing in Court as accused in a criminal case.