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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2)(vii) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(vii)fix the duties of employees of the Federation, supervise the work of the office and generally to carry on correspondence on behalf of the Federation;