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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(o) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Act, 2010

(o)"Plant material" means any propagation material used in raising the plants and includes bud wood, scion, root-stock, seeds, cuttings, rhizomes, bulbs, suckers, runners etc.,