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[Cites 0, Cited by 0] [Section 42A] [Entire Act]

State of Gujarat - Subsection

Section 42A(3) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(3)The Registrar shall thereupon submit the proposals for conferring such autonomy on such college, institution or Department and all proceedings, if any, of the Academic Council, and the Executive Council relating thereto, to the State Government.