Himachal Pradesh High Court
Gm, Northern Railway vs . Prem Mohan & Ors. on 16 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
GM, Northern Railway Vs. Prem Mohan & Ors.
RFA No. 337/2014 a/w C.O. No. 66/2018 .
16.03.2023 Present: Mr. Shashi Shirshoo, Central Government Standing Counsel, for the appellant.
None for respondents No. 1 to 12. Mr. B.N. Sharma and Mr. Raj Negi, Addl. AGs with Ms. Avni Kochhar, Dy. AG, for respondents No. 13 & 14.
Learned counsel for the appellant prays for an adjournment on the ground that his record is not complete.
As prayed, list after four weeks.
( Sushil Kukreja ) Judge 16th March, 2023 (raman) ::: Downloaded on - 16/03/2023 20:40:05 :::CIS