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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Gm, Northern Railway vs . Prem Mohan & Ors. on 16 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

GM, Northern Railway Vs. Prem Mohan & Ors.

RFA No. 337/2014 a/w C.O. No. 66/2018 .

16.03.2023 Present: Mr. Shashi Shirshoo, Central Government Standing Counsel, for the appellant.

None for respondents No. 1 to 12. Mr. B.N. Sharma and Mr. Raj Negi, Addl. AGs with Ms. Avni Kochhar, Dy. AG, for respondents No. 13 & 14.

Learned counsel for the appellant prays for an adjournment on the ground that his record is not complete.

As prayed, list after four weeks.

( Sushil Kukreja ) Judge 16th March, 2023 (raman) ::: Downloaded on - 16/03/2023 20:40:05 :::CIS