Delhi High Court - Orders
Principal Commissioner Of Income Tax ... vs Mis Victory Township Pvt. Ltd on 15 March, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~17 & 19, 40 to 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 158/2018
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2
..... Appellant
Through Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal and
Mr. Parth Senwal, Advocates.
versus
MIS VICTORY TOWNSHIP PVT. LTD. ..... Respondent
Through None.
19
+ ITA 252/2018
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2
..... Appellant
Through Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal and
Mr. Parth Senwal, Advocates.
versus
M/S VICTORY DWELLINGS PVT. LTD. ..... Respondent
Through None.
40
+ ITA 1167/2017
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2
..... Appellant
Through Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal and
Mr. Parth Senwal, Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:17.03.2022
17:28:24
versus
M/S VICTORY APARTMENTS PVT. LTD. ..... Respondent
Through None.
41
+ ITA 1170/2017
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2
..... Appellant
Through Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal and
Mr. Parth Senwal, Advocates.
versus
M/S VICTORY APARTMENTS PVT. LTD.
..... Respondent
Through Mr. Puneet Rai, Advocate.
42
+ ITA 1191/2017
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2
..... Appellant
Through Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal and
Mr. Parth Senwal, Advocates.
versus
M/S VICTORY TOWNSHIP PVT. LTD. ..... Respondent
Through None.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:17.03.2022
17:28:24
43
+ ITA 1194/2017
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2
..... Appellant
Through Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal and
Mr. Parth Senwal, Advocates.
versus
M/S VICTORY DWELLINGS PVT. LTD ..... Respondent
Through None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 15.03.2022 Since one of us (Manmohan, J) has been assigned special Division Bench matters post lunch, list on 27th October, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 15, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:17.03.2022 17:28:24