Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(g) in Model Rules, 2011 under Bengal Ferries Act, 1885

(g)"Out Board Motor" means engine used to move the boat mechanically and includes long tail and such other devices :