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State of Haryana - Section

Section 36 in Maharana Partap Horticultural University, Karnal Act, 2015

36. Appointment of technical staff.

- Subject to the provisions of this Act, the members of the technical staff of the University shall be selected by the Head of the Department in consultation with the members of the Department concerned and further be recommended by the concerned Dean or the Director of Research or the Director of Extension Education, as the case may be, to the Vice-Chancellor and shall be appointed by him with the approval of the Board.