Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123A] [Entire Act] State of Uttar Pradesh - Subsection Section 123A(h) in The U.P. Co-operative Societies Act, 1965 (h)to provide co-operation and management of development services to member co-operative societies including participation in board meetings where such member societies are invited;
