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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 26(2)(c) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

(c)maintain the relevant true and fair records, books of accounts, and documents including the records relating to transactions of foreign portfolio investors;