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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Telangana - Subsection

Section 56(3)(i) in Telangana Electricity Reform Act, 1998

(i)All references to State Electricity Board in the Indian Electricity Act, 1910 in so far as the State is concerned shall be read as references to the [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] Electricity Regulatory Commission or [TSTRANSCO] [APTRANSCO is now renamed as TSTRANSCO in the Telangana State.] or other licensees or wherever it relates to general policy matters to the State Government;