Section 2(1)(y) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(y)"Other Business" means other business of the Transmission Licensee under section 41 of the Electricity Act 2003;

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