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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Protection Of Plant Varieties And Farmers' Rights Regulations, 2006

(2)[ * * *] [Omitted 'The Authority shall follow Fundamental Rules, Central Civil Services (Leave) Rules, 1972 and Central Civil Services (Pension) Rules, 1972 while fixing salary and other allowances including pension, leave, travelling and daily allowances of the Registrar. The Authority shall have the flexibility to make the special policy or rules or regulations or guidelines for career advancement or promotion of Registrar and other staff of the Authority.' by Notification No. G.S.R. 496(E), dated 15.6.2015 (w.e.f. 7.12.2006).]