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State of Uttar Pradesh - Section

Section 23 in The United Provinces Indian Medicine Act, 1939

23. [President's] [Substituted for the word 'Chairman' by U. P. Act No. 7 of 1956.] Power of control.

- All officers and servants of the Board shall be under direct control and supervision of the [President] [Substituted for the word 'Chairman' by U. P. Act No. 7 of 1956.] and shall abide by his orders.