Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Uttar Pradesh - Subsection Section 99(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (2)Nothing in this section shall effect any obligations of a Zila Panchayat or a Kshettra Panchayat arising from a trust legally imposed upon or accepted by it.
