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State of Tamilnadu - Section

Section 9 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .

9. Amendment of section 41.

In section 41 of the 1984 Act, in sub-section (2), the expression " or deaf-mute or suffers from leprosy" shall be omitted.PART-VI AMENDMENTS TO THE ALAGAPPA UNIVERSITY ACT, 1985.