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NCT Delhi - Section

Section 7 in The Chhattarpur Farmers Market Bye-Laws, 2004

7. Allotment of Space.

- (i) The space for retail sale will be allotted to the farmers on the principle of first come first serve and day to day basis ensuring that site allotted to one farmer one day will not be allotted to him for at least next three days ;
(ii)Priority shall he given to the farmers for providing space for retail sale;
(iii)APMC shall ensure to see that direct link between farmer and consumer is established by eliminating the role of trader.