Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 15A in The U.P. Economizer Rules, 1959 15A. Fee for copy of Registration Book. - Fee for a copy of registration book containing only particulars and dimensions of the economisers shall be Rs. 25.00 while issuing copies of registration books copies of official inspection notes shall not be furnished.
