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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(2)The said list shall, subject to the provisions of sub-rule (3), contain the names in alphabetical order and the addresses of the contesting candidates as given in the nomination papers and shall be prepared in Hindi in the Devnagiri script.