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State of Punjab - Section

Section 41 in The Punjab Homoeopathic Practitioners Act, 1965

41. Appearance before prescribed authority.

- An appearance, application or act before the prescribed authority may be made or done by the party in person or by a pleader duly appointed to act on his behalf:Provided that it shall be open to the prescribed authority to direct any party to appear in person whenever the prescribed authority considers it necessary.