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Supreme Court - Daily Orders

Parle Biscuits Pvt. Limited vs M/S. Kabsico Agro Foods (India)Private ... on 14 May, 2015

     ITEM NO.107                               REGISTRAR COURT. 2                          SECTION XI

                                       S U P R E M E C O U R T O F               I N D I A
                                               RECORD OF PROCEEDINGS


                                               BEFORE THE REGISTRAR M K HANJURA

     Civil Appeal                    No(s).    2260/2012

     PARLE BISCUITS PVT.LTD.                                                            Appellant(s)

                                                             VERSUS

     M/S. KABSICO AGRO FOODS (INDIA)P.LTD.                                              Respondent(s)


     Date : 14/05/2015 This appeal was called on for hearing today.


     For Appellant(s)                          Mr.Siddhartha Jain,adv.
                                               Mr. Vikas Mehta,Adv.


     For Respondent(s)
                                               Mr. Rameshwar Prasad Goyal,Adv.



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The office report indicates that the Ld.counsel for the appellant has already filed the statement of case. The office report proceeds to state that the Ld.counsel for the respondent has failed to file the statement of case within the period stipulated under the rules. Viewed thus, the same shall be processed for listing before the Hon'ble Court on its own turn.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.05.16 12:39:50 IST Reason: