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State of Punjab - Section

Section 25 in The Punjab Probation of Offenders Rules, 1962

25. Forms of Bonds under supervision order.

- [Sections 4(1), 4(3) and 4(4)].- The following forms may be used for purpose noted against each :
(a)Form V - Bond for good behaviour under sub-section (1) of section 4 of the Act.
(b)Form VI - Supervision order under sub-section (3) of section 4 of the Act.
(c)Form VII - Bond under sub-section (4) of Section 4 of the Act.