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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(30) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(30)"Producer of Solar Power" means an individual or an entity or a group of people intending to set up or who has/have set up a Solar Project for the purpose of generation of Solar power for own consumption and sale of surplus power to the Distribution Licensee;