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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(12) in Rajasthan Para-medical Council Regulations, 2014

(12)No person except members of the Council, Registrar and Council staff required for arrangements, will be allowed to remain in the meeting room. The President at any time may hold the meetings in camera.