Allahabad High Court
Qamar Khan & Others vs State Of U.P. & Others on 27 January, 2010
Author: C.K. Prasad
Bench: Chandramauli Kumar Prasad, Arun Tandon
Chief Justice's Court Civil Misc. Recall/Restoration Application No. 271531 of 2006 In re: Case :- SPECIAL APPEAL No. - 65 of 2004 Petitioner :- Qamar Khan & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- P.N. Ojha Respondent Counsel :- C.S.C. Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Arun Tandon,J.
This application has been filed for restoration of the appeal, which has been dismissed for want of prosecution by order dated 17.11.2006.
Heard.
For the reasons stated in the application, which we find to be satisfactory, Special Appeal No. 65 of 2004 is restored.
Application stands allowed.
Order Date :- 27.1.2010 Pkb/ (C.K. Prasad, C.J.) (Arun Tandon, J.)