Section 52(2)(b) in The Rabindra Bharati Act, 1981

[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

(b)the Executive Council may delegate any of its powers or duties conferred or imposed by or under this Act, to -

(i)the Vice-Chancellor,

(ii)a committee constituted from among its own members,

(iii)a committee constituted in accordance with the Statutes or the Ordinances,

(iv)any of the Faculty Councils, or

(v)the Finance Committee;

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