Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Sikkim - Subsection Section 57(v) in Sikkim Co-Operative Societies Act, 1955 (v)an examination of the statement of accounts and balance sheets to be prepared by the managing body of the society in such forms as, may be prescribed.
