Section 1 in The National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions For Service And Tenure) Rules, 2004
1. Short title and commencement.
(1)These rules may be called the National Commission for Scheduled Tribes Chairperson, Vice-Chairperson and Members (Conditions for Service and Tenure) Rules, 2004.(2)They shall come into force on the date of commencement of the Constitution (Eighty-ninth Amendment) Act, 2003.
