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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(z) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(z)to constitute pension, insurance, provident fund and gratuity as it may deem fit and to make such grants as it may think fit for the benefit of the academic, administrative or other staff of the Institute, in such manner and subject to such conditions as may be prescribed by regulations;