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[Cites 0, Cited by 214] [Section 86(1)] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(1)(b) in The Electricity Act, 2003

(b)regulate electricity purchase and procurement process of distribution licensees including the price at which electricity shall be procured from the generating companies or licensees or from other sources through agreements for purchase of power for distribution and supply within the State;