Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 366(3)] [Section 366] [Entire Act] NCT Delhi - Subsection Section 366(3)(ii) in The New Delhi Municipal Council Act, 1994 (ii)issue process on behalf of any such person, without payment or on part payment of the fees prescribed under this section.