Section 5(iv) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020
(iv)Seize or detain, on giving a proper receipt, any raw material, document, account book or other relevant evidence connected with the manufacture, processing or sale in respect of which he has reasons to believe that a contravention of this Act has been committed;
