Supreme Court - Daily Orders
Kumar Ghimirey vs The State Of Sikkim on 9 October, 2017
ITEM NO.148 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1948/2017
KUMAR GHIMIREY Petitioner(s)
VERSUS
THE STATE OF SIKKIM Respondent(s)
Date : 09-10-2017 This petition was called on for hearing today.
For Petitioner(s)
Ms. Shabana, Adv.
Harinder Mohan Singh, AOR
For Respondent(s)
Ms. Aruna Mathur, Adv.
Arputham Aruna And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has not filed counter affidavit, despite last and final opportunity having been granted. Further opportunity is declined.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.10.12 16:44:39 IST Reason: