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Supreme Court - Daily Orders

Kumar Ghimirey vs The State Of Sikkim on 9 October, 2017

     ITEM NO.148                           REGISTRAR COURT. 1                   SECTION II

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (Crl.)                      No(s).    1948/2017

     KUMAR GHIMIREY                                                         Petitioner(s)

                                                      VERSUS

     THE STATE OF SIKKIM                                                    Respondent(s)


     Date : 09-10-2017 This petition was called on for hearing today.


     For Petitioner(s)
                                         Ms. Shabana, Adv.
                                         Harinder Mohan Singh, AOR

     For Respondent(s)
                                         Ms. Aruna Mathur, Adv.
                                         Arputham Aruna And Co, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Sole respondent has not filed counter affidavit, despite last and final opportunity having been granted. Further opportunity is declined.

Registry to process the matter for listing before the Hon'ble Court, as per rules.

RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.10.12 16:44:39 IST Reason: