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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(2) in Andhra Pradesh Brewery Rules, 2006

(2)No material other than malt, grain, cereals, sugar, glucose or hops shall be used in brewing and nothing other than fining may be added to beer in store, without previous sanction of the Commissioner. The use of the following materials is permitted.
(A)In Brewing: