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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(t) in The Clinical Establishments (Registration And Regulation) Act, 2010

(t)the manner of supply to the State Council in digital format the entry made in the register of clinical establishment under sub-section (2) of section 37;