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Madhya Pradesh High Court

Gourav Nagar vs The State Of Madhya Pradesh on 13 May, 2016

1 Mch 1805/16

13/5/16

None presents for the petitioner. Dr.(Smt). Anjali Gyanani, Public Prosecutor for the State. In the absence of the counsel for the petitioner,case is adjourned. (SheelNagu) Judge (Bu)