Madhya Pradesh High Court
Gourav Nagar vs The State Of Madhya Pradesh on 13 May, 2016
1 Mch 1805/16 13/5/16
None presents for the petitioner. Dr.(Smt). Anjali Gyanani, Public Prosecutor for the State. In the absence of the counsel for the petitioner,case is adjourned. (SheelNagu) Judge (Bu)