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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Indian Telegraph Rules, 1951

(1)All telegraphs shall be established, maintained and worked in such a manner as not to obstruct or repeatedly interrupt any wireless telegraph service functioning within or without India, or the wireless signalling between any fixed, land or mobile stations of the Armed Forces of the Union or the wireless signalling exchanged between any fixed or mobile stations of the Armed Forces of the Union and any station abroad.